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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2)(d) in The Orissa Wheat Control Order, 1987

(d)Savings certificate transferred as provided in Rule 19 of the Post Office Savings Certificate Rules, 1960 to the Governor of Orissa in his official capacity;