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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(b) in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951

(b)in the case of candidates recruited under Rule 5 (a) (2) according to the aggregate of marks obtained at the second year examination at the college.