Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Maharashtra - Subsection Section 36(i) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 (i)in the case of a declaration of the Collector under section 21 or an amended declaration under section 37, of twenty-five rupees;
