Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 180] [Entire Act]

State of Punjab - Subsection

Section 180(4) in The Punjab Panchayati Raj Act, 1994

(4)Statistics :. -
(i)publication of statistical and other information relating to activities of Panchayat Samiti and Zila Parishad ;
(ii)co-ordination and use of statistics and other information required for the activities of the Panchayat Samiti and Zila Parishad ;
(iii)periodical supervision and evaluation of project and programme entrusted to the Panchayat Samiti and Zila Parishad.