[Cites 0, Cited by 0]
[Section 7]
[Entire Act]
State of Rajasthan - Subsection
Section 7(2) in Rajasthan Electricity Regulatory Commission (Annual Statement of Accounts) Rules, 2006
| Previous Year (Rs.) | Receipts | Amount (Rs.) | Previous Year | Payments | Amount (Rs.) |
| l | 2 | 3 | 4 | 5 | 6 |
| 1. Opening Balance(i) Cash in hand(ii) Cash in bank2. Grant in aid from Govt, ofRajasthan.3. Receipts of the Commission(i) Receipts from investments(a) Investment encashed.(b) Interest on investment.(ii) Recovery of loans and advancesfrom employees(iii) Other receipts.(a) Commission(b) Fees, fines and penalty.(c) Interest on cash at bank(d) Interest on loans andadvances to employees.(e) Miscellaneous receipts.4. Deposit receipts(i) Security Deposit.(ii) Earnest money deposit.(iii) Other deposit.5. Remittance receipts other than recoveries from pay bills. | . | 1. Salary & Allowance:1.1 Pay & Allowance ofChairperson & Members.1.2 Pay & Allowances ofOfficers and Establishment1.3 Pay & Allowances of Staff1.4 Honorarium1.5 Overtime Allowance1.6 Medical and Health CareFacilities1.7 Bonus1.8 Any other establishment charges(to be specified)2. Payments towards professionalfee & other services3. Travel ExpensesDomestic TravelForeign Travel4. Other Administrative Expenses:4.1 Telephone & Fax.4.2 Rent Rates & Taxes4.3 News Paper/Periodicals4.4 Advertisement and Publicity4.5 Postage and Telegram4.6 Liveries4.7 Water & Electricity4.8 Training expenses4.9 Contractual service expenses4.10 Ombudsmen expenses Any other(to be specified)5. Stationary & Printing5.1 Stationary5.2 Printing6. Publications7. Miscellaneous and other expenses8. Repairs & Maintenance:8.1 Buildings8.2 Machinery & Equipments8.3 Furniture & Fixture8.4 Vehicles9. Petrol and Lubricants10. Hospitality Expenses11. Audit Fees.12. Legal charges.13. Provident Funds & OtherContribution:13.1 Pension & Gratuity(including commuted value of pension)13.2 Contribution to CPF13.3. Deposit Linked InsuranceScheme13.4 Leave Salary Contribution13.5 Pension Contribution13.6 Gratuity Contribution14. Interest14.1 Interest on GPF14.2 Interest on CPF14.3 Any others (to be specified)15. Group Insurance Scheme:15.1 EGIS-Saving Fund15.2 EGIS-Insurance Fund15.3 EGIS-Insurance Fund16. Non recurring expenditure:16.1 Land and building16.2 Motor vehicles16.3 Furniture and fixture16.4 Equipment and machinery16.5 Xerox/Duplicating machine16.6 Type writer machines16.7 Books and publications16.8 Fax machine16.9 Telephone installation17. Investments18. Advances to Staff:18.1 House building advance.18.2 Motor Car/Motor cycle/Scooteradvance18.3 Personal Computer Advance18.4 Cycle advance18.5 Festival advance18.6 Others to be specified19. Contingent advance:19.1 Advance for work20. Deposits payments (particulars is to be indicated) |
| Previous Year | Expenditure | Amount (Rs.) | Previous Year | Income | Amount (Rs.) |
| 1 | 2 | 3 | 4 | 5 | 6 |
| A. Establishmentcharges (Schedule X)1. Pay and allowance.2. Wages3. Remuneration for professional aid and other services.4. (a) Leave salary pension contribution.(b) Gratuity (including provisions for gratuity)5. Travel Expenses (Schedule Y)(a) Foreign travels(b) Domestic travels.6. Honorarium.7. Overtime allowances.8. Medical and Health care facilities.9. Bonus:B. Administrative andother office expenses.1. Meeting/conferenceetc2. Telephone and Faxexpenses.3. Others to bespecifiedC. DepreciationTotal: | 1. Grants in aid fromGovernment of Rajasthan Add: Grants in aid receivable.Total:Less: Amtcapitalised.Net Total:2. Interest oninvestment.3. Interest on cashat bank.4. Commission/fees5. Miscellaneousreceipts.(i) Sale of oldnewspaper etc.(ii) Sale of tenderpaper.6. Provisions forGratuity Provision made during the year.7. Excess of expenditure over income. |
| Previous Year | Liabilities | Sch. | Amount | Previous Year | Assets | Sch. | Amount |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| Capital Fund | 1 | Fixed Assets | A | ||||
| Opening Balance Add: Addition during the year | Investments | B | |||||
| Add/(less) Excess of Income over expenditure orexpenditure over income during t^he year transferred from incomeand expenditure account | Contingent and other Loans and Advances | C | |||||
| Loans | Provident Fund | E | |||||
| Liabilities and Provisions | Sundry Debtors | F | |||||
| Remittances | 2 | Grants receivables | G | ||||
| Provident funds | 3 | Closing balance | |||||
| Sundry creditors and other liabilities | 4 | Cash in hand | H | ||||
| Provision for gratuities | 5 | Cash at bank | I | ||||
| Total: | Total: |