Section 37N in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985
37N. Restriction on Railway Authority or Transport Agency.
- No Railway authority or Transport Agency shall :-(a)receive or convey poppy straw or medicine containing poppy straw which is not sealed and accompanied by transport pass from an office duly empowered in this behalf;(b)Convey poppy straw or medicine containing poppy straw otherwise than :-(i)direct in custody of Railway official/Transport Agency official up to the destination; and(ii)according to the route prescribed in such pass.
