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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(11)(b) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(b)The start date of the Medium-term Open Access shall not be earlier than 5 months and not later than 1 year from the last day of the month in which application has been made.