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State of Karnataka - Section

Section 20 in Karnataka Irrigation Act, 1965

20. Obligations of [user of] [Substituted by Act 12 of 1969 w.e.f. 19.6.1969.] the field-channel.

(1)Every [user of] [Substituted by Act 12 of 1969 w.e.f. 19.6.1969.] the fieldchannel shall be bound,-
(a)to maintain such field-channel in a fit state of repair for the conveyance of water;
[( b) x x x] [Omitted by Act 12 of 1969 w.e.f. 19.6.1969.]
(2)Every user of a field-channel [ x x x] [Omitted by Act 12 of 1969 w.e.f. 19.6.1969.] shall, subject to the provisions of Chapter IV, be entitled to have a supply of water by such field-channel on such terms as may be prescribed.