Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Karnataka - Subsection Section 20(1) in Karnataka Irrigation Act, 1965 (1)Every [user of] [Substituted by Act 12 of 1969 w.e.f. 19.6.1969.] the fieldchannel shall be bound,-(a)to maintain such field-channel in a fit state of repair for the conveyance of water;[( b) x x x] [Omitted by Act 12 of 1969 w.e.f. 19.6.1969.]
