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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1)(i) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(i)institutions desirous of being accredited should apply to the Council in the proforma prescribed in Form IV accompanied by an application fee of Rs. 19,000/- (Rupees nineteen thousand) only payable to the Council;