Section 10(1) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015
(1)Accreditation of Institutions as per provision of section 21 of the Act, shall be as follows:-(i)institutions desirous of being accredited should apply to the Council in the proforma prescribed in Form IV accompanied by an application fee of Rs. 19,000/- (Rupees nineteen thousand) only payable to the Council;(ii)accreditation shall be granted to an institution after inspection by the Council on the fulfillment of the following conditions :-(a)that the institution has an attached clinic for the patients;(b)that the institution is a public institution or body of trustees/registered under Societies Act;(c)that the institution shall have an adequate number of duly qualified teaching staff having qualifications as will be laid down by the Council from time to time.
