Section 33(d) in Central Electricity Regulatory Commission (Grant of Connectivity, Long-term Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009
(d)Separate lists for long-term access and medium-term open access granted, indicating;(i)Name of customers;(ii)Period of the access granted (start date and end date);(iii)Point or points of injection;(iv)Point or points of drawal;(v)Transmission systems used (in terms of regions and States);(vi)Capacity (MW) for which access has been granted.
