Section 2(b) in The U.P. Homoeopathic Medicine Act, 1951
(b)"Chairman" means the Chairman of the Board;(bb)[* * *] [Inserted by U. P. Act No. 1 of 1975. Section 2 (w.e.f. 17-1-1975) and omitted by Section 2 of U. P. Act No. 14 of 1977 retrospectively (w.e.f. 8-8-1977).]
