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State of Punjab - Section

Section 17 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

17. Grant of initial increments on first appointment.

- The Executive Director may for special reasons to be recorded in writing grant initial increments to an employee on his first appointment, provided that all cases in which the pay of an employee is fixed at a stage higher than the minimum of the scale on which the appointment is made shall be subsequently reported to the Board, provided further that where the appointment in question is to be made for Officers, no initial increments shall be granted, except with the previous approval of the Board.