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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(3)(i) in The M.P. Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969

(i)at once in such areas and in respect of such forest produce as have been specified by notification issued under sub-section (3) of Section 1 of the Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhyadesh, 1969 (9 of 1969), repealed under Section 23; and