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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(IX) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(IX)The Chief Superintendent shall take out Question Booklets packets, OMR Answer Sheets and Attendance Sheets from the trunks and handover them to the Centre Superintendents as per their allotment and will retain Buffer Question Booklets and OMR Sheets.