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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(1)(b) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(b)to provide such facilities for marketing of notified agricultural produce therein as the [Managing Director] [Substituted by M.P. Act No. 27 of 1997 (w.e.f. 15-6-1997).] may, from time to time, direct;