Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88B(2)] [Section 88B] [Entire Act]

State of West Bengal - Subsection

Section 88B(2)(c) in The Howrah Municipal Corporation Act, 1980

(c)deduction of the expenses, if any, incurred by the State Government in course of collection of the surcharge,