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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(5) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(5)The Commission may approve the changes with or without modification as it may deem fit and cause the publication of the same in such manner as may be necessary.Annexure ILoad Data for Demands of 1 MW and above(Refer clause 6(3))