Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Kerala - Subsection Section 11(2) in Kerala Fish Seed Act, 2014 (2)The fish seed laboratories referred to in sub-section (1) shall also act as nodal fish seed laboratories for control and co-ordination of fish seed laboratories established in the private sector and public sector.
