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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(3) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(3)A candidate who falls to secure at least 50 per cent of the sessional marks allotted to a subject, theory or practical or project, shall not be allowed to appear in the Board's Examination.Note - Guardians of Candidates are advised to keep in touch with the principal of an affiliated Institution to ascertain the progress of their awards in sessional work. No student or guardian shall have any right to question the awards or detention under sub-regulation (3) on the ground that no communication was made to the students or guardian concerned.