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[Cites 0, Cited by 0] [Section 148] [Entire Act]

NCT Delhi - Subsection

Section 148(1) in The Delhi Excise Rules, 2010

(1)
(a)Class I Excise Officers:
(i)Deputy Commissioner;
(ii)Assistant Commissioner;
(iii)Superintendent Excise;
(iv)Inspector (Excise).