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NCT Delhi - Section

Section 148 in The Delhi Excise Rules, 2010

148. Classes of Excise Officers.

- There shall be two classes of Excise Officers, designated as Class 1 and Class 2. These shall be as follows: -
(1)
(a)Class I Excise Officers:
(i)Deputy Commissioner;
(ii)Assistant Commissioner;
(iii)Superintendent Excise;
(iv)Inspector (Excise).
(2)
(b)Class 2 Excise Officers
(i)Excise Clerk;
(ii)Excise Constable.
(3)The persons mentioned below are invested with the powers of Excise Officers of Class 1 and Class 2 respectively:
(a)To exercise the powers of Class 1 Excise Officer:
(i)Deputy Commissioner of Police;
(ii)Assistant Commissioner of Police
(iii)Inspector Police;
(iv)Sub-Inspector Police;
(v)Officers posted in the Excise Intelligence Bureau of the above ranks;
(vi)Sub-Divisional Magistrate;
(vii)Tehsildar;
(viii)Naib Tehsildar.
(b)To exercise the powers of Class 2 Excise Officer:
(i)Assistant Sub-Inspector Police;
(ii)Head Constable;
(iii)Police Constable;
(iv)Officers posted in the Intelligence Bureau of the above ranks.