Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Meghalaya - Subsection Section 6(2) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980 (2)The Co-operative Society duly registered may also apply for a licence under this Act to deal in cotton, jute and ginger as the case may be.
