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[Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(5)(xxvii) in Tamil Nadu Electricity Grid Code, 2005

(xxvii)The procedure for scheduling carried out by SLDC/ SSLDCs, shall be open to all entities for any checking / verification. In case any mistake / omission is detected, the SLDC and SSLDCs shall forthwith make a complete check and rectify the same.