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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(i) in The First Statute under the Assam Agricultural University Act, 1968

(i)He shall provide in consultation with the Heads of effective Departments guidance and leadership in the development of periodic evaluation of effective curriculum within each subject matter and integration of said curriculum into appropriate instruction programme designed to prepare students for effective careers in research, teaching and extension.