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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Telangana - Subsection

Section 22(2)(d) in Professor Jayashankar Telangana State Agricultural University Act, 1963

(d)make regulations -
(i)regarding the admission of students to the University;
(ii)regarding the examinations and the conditions on which students shall be admitted thereto;
(iii)relating to courses of study for degrees, diplomas and certificates.