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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Telangana - Subsection

Section 22(2) in Professor Jayashankar Telangana State Agricultural University Act, 1963

(2)In particular and without prejudice to the generality of the foregoing power, the Academic Council shall be entitled to-
(a)advise the Vice-Chancellor and the Board on all academic matters, including the control and management of the libraries;
(b)make recommendations to the Board -
(i)for the institution of the professorships, associate professorships, assistant professorships, teacherships and other teaching posts and matters connected therewith;
(ii)regarding the post-graduate teaching, research and extension;
(c)formulate, modify, revise or rescind schemes in connection with the constitution or reconstitution of departments of teaching, research and extension; and
(d)make regulations -
(i)regarding the admission of students to the University;
(ii)regarding the examinations and the conditions on which students shall be admitted thereto;
(iii)relating to courses of study for degrees, diplomas and certificates.
[xxx] [Proviso omitted by Act No.50 of 1976.]