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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Maharashtra - Subsection

Section 50(1) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(1)No person shall be appointed by the University as a member of the academic Staff, except on the recommendation of a Selection Committee constituted for the purpose in accordance with the provisions of the Statutes made in that behalf:Provided that, appointment to the posts of Director of the University, Associate Deans, Head of a Department and Professor shall be made on the recommendation of the Selection Committee to be constituted by the Executive Council.