Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(4)(ii) in The Gopalpur Port Rules, 1987

(ii)Charges for paved area shall be at the rate of rupees ten per square metre (Fortnightly).