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State of Kerala - Section

Section 132 in Kerala Factories Rules, 1957

132. Maintenance of Inspection Book.

- The manager of every factory shall maintain a bound inspection book containing the following particulars and shall produce it when so required by the Inspector or Certifying Surgeon-
(a)The exemptions granted or availed of by the factory in Form No. 33,
(b)The particulars of rooms in the factory in Form No. 35, and
(c)The particulars of lime-washing, colour-washing, painting, varnishing or tarring as the case may be, in Form No.7