Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 132] [Entire Act] State of Kerala - Subsection Section 132(c) in Kerala Factories Rules, 1957 (c)The particulars of lime-washing, colour-washing, painting, varnishing or tarring as the case may be, in Form No.7
