Himachal Pradesh High Court
State Of H.P. & Anr. vs . Atul Pundir & Ors. on 1 July, 2022
Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua
State of H.P. & Anr. Vs. Atul Pundir & Ors.
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Review Petition No. 105/2022 01.07.2022 Present: Mr. Vinod Thakur, Additional Advocate General and Mr. Rajat Chauhan, Law Officer, for the petitioners.
Mr. Manish Sharma, Advocate, for the respondents.
CMP No.7185/2022For the reasons stated in the application, duly supported by an affidavit, the same is allowed. Application stands disposed of.
Review Petition No.105/2022 List on 15th July 2022, as prayed for by learned counsel for the respondents.
(Tarlok Singh Chauhan) Judge (Jyotsna Rewal Dua) Judge 1st July 2022(Rohit) ::: Downloaded on - 01/07/2022 20:05:43 :::CIS