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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(iv) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004

(iv)The collection and disbursement of the unscheduled inter-change charges and the reactive energy charges shall be governed in accordance with the procedure and methodology specified by the Commission from time to time. ]