Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 20 in The M.P. Nagarpalika Nirvachan Niyam, 1994

20. Control of District Election Officer at district level.

- The Returning Officer, Assistant Returning Officer, Presiding Officer, Polling Officers and all other person appointed in accordance with these rules shall, within the overall direction and control of the Election Commission, work under the control of the District Election Officer.