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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(1) in Kerala Electricity Supply Code, 2005

(1)A Licensee shall ensure that the notices issued under this Code to a consumer are in accordance with the Code and in writing and are expressed in English or Malayalam. The Licensee shall specify the reason for notice and the likely action by the Licensee with a request to the consumer to contact local office of the Licensee.