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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(9) in The Bangalore Metro Railway (General) Rules, 2011

(9)If a Train Operator or Station Controller observes a fire in adjacent premises that could affect the property of the Bangalore Metro Railway, he shall report the circumstances to the Traffic Controller and the Traffic Controller shall inform the Chief Controller and the Security Controller and maintain normal services unless or until a local inspection confirms that a potential danger exists.