Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(b) in Kerala Finance Act, 2016 (b)in sub-section (2), for the word, brackets, figure and letter "sub-sections (1) and (1A)" the word, brackets, figure and letter "subsections (1), (1A) and (1AA)" shall be substituted;
