Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of West Bengal - Subsection

Section 51(4) in Gorkhaland Territorial Administration Act, 2011

(4)
(a)The Principal Secretary shall act under the direction of the Chief Executive.
(b)The Principal Secretary shall be responsible for the maintenance of the records of the Gorkhaland Territorial Administration and the Execurive Sabha.