Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of West Bengal - Subsection

Section 51(4)(b) in Gorkhaland Territorial Administration Act, 2011

(b)The Principal Secretary shall be responsible for the maintenance of the records of the Gorkhaland Territorial Administration and the Execurive Sabha.