Himachal Pradesh High Court
State Of H.P. vs . Purshotam Lal Gupta & Ors. on 22 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
State of H.P. vs. Purshotam Lal Gupta & ors.
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Cr. A. No. 160/200922.9.2022 Present: Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Addl. A.G., Mr. Bhupinder Thakur, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for the appellant-State.
Mr. N. S. Chandel, Sr. Advocate with Mr. Vinod Gupta, Advocate, for respondent No.1. Mr. J. S. Bhogal, Sr. Advocate with Mr. T. S. Bhogal, Advocate, for respondents No. 2, 4, 16 & 17.
Mr. Ankush Dass Sood, Sr. Advocate with Ms. Sakshi Sharma, Advocate, for respondent No.6. Mr. N. K. Sood, Sr. Advocate with Mr. Aman Sood, Advocate, for respondent No.11.
Mr. Hamender Singh Chandel, Advocate, for respondents No. 12 & 13.
List before a bench, in which one of us (Justice Tarlok Singh Chauhan) is not a member.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 22.9.2022 (pankaj) ::: Downloaded on - 23/09/2022 20:02:47 :::CIS