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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2)(c) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(c)to scrutinize applications for research, arrange pre Ph. D. test including interview and to finalize proposals for admissions including allotment of supervisors for Ph.D. programmes in various faculties for the consideration of the President;