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State of Assam - Section

Section 25 in The Dibrugarh University Act, 1965

25. Board of Studies.

(1)There shall be a Board of Studies in each main branch of study. These branches shall be specified, and when necessary modified by the Academic Council.
(2)Each Board of Studies shall consist of the following members, namely :
(i)Chairman A Professor or Head of Department of the University, in the branch concerned, nominated by the Vice-Chancellor ;
(ii)three persons with qualifications in the branch of study, elected by the Academic Council;
(iii)one expert consultant, not connected with the University, nominated by the Chairman with the approval of the Executive Chancellor.