Section 2(1)(e) in The Orissa Fiscal Responsibility and Budget Management Rules, 2005

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State of Odisha - Subsection

Section 2(1)(e) in The Orissa Fiscal Responsibility and Budget Management Rules, 2005

(e)"Mandated Revenue" means the sum total of state's share in central taxes and the non plan revenue deficit grant received from Government of India; and

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State of Odisha - Subsection

Section 2(1)(e) in The Orissa Fiscal Responsibility and Budget Management Rules, 2005