Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Karnataka - Subsection

Section 39(3) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

(3)Any dispute arising out of the contract between the University and anemployee shall, be resolved in the manner provided for in the written contract and inaccordance with the Statues.