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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(2) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(2)The entries in the service book especially those relating to the date of birth, medical examination, educational and professional qualifications, etc. shall be verified by the Head of the school personally from the original record such as Birth Registration Certificate, School Leaving Certificate, Secondary School Leaving Certificate, Medical Examination Certificate, Degree, Diploma, Certificates etc. A remark, that "the entries are made in accordance with the original certificate" shall be made in the respective columns and signed and dated by the Head after verification.