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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4) in Tamil Nadu Private University Rules, 2019

(4)Particulars of the authorised signatory of the sponsoring body to take decisions on its behalf
(a)Name of the authorised signatory
(b)Designation
(c)Contact details
(i)Postal Address
(ii)Phone
(iii)Mobile
(iv)Fax
(v)Email Address