Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Uttar Pradesh - Subsection Section 18(a) in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966 (a)The Commission shall scrutinize the application received and call for interview only such candidates as appear to it to be best qualified for appointment :
