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State of Uttar Pradesh - Section

Section 18 in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

18. Recruitment for Abhiyantas and Chikitsa Adhikaris.

- In the case of Abhiyantas and Chikitsa Adhikaris, the recruitment shall be made by interview, for which the following procedure shall be followed :
(a)The Commission shall scrutinize the application received and call for interview only such candidates as appear to it to be best qualified for appointment :
Provided that the Commission may consider in absentia the case of any candidate who is unable to appear for interview on grounds acceptable to the Commission.
(b)The Commission may secure the assistance of one or more Technical Advisers at the time of interview of the candidates.
(c)After the interview, the Commission shall prepare a list of candidates whom they consider most suitable for appointment and arrange the names in order of preference, the number of candidates in the list being a little larger than the number of vacancies. The Commission shall then forward this list to the State Government along with the application and connected papers of the candidates concerned.