Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1023] [Entire Act]

Bengal Presidency - Subsection

Section 1023(b) in Police Regulations, Bengal , 1943

(b)The procedure for the purchase of locks laid down in rule 8, Appendix 3 of the Bengal Financial Rules, shall be followed.